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Union Of India Thru Secy. Ministry ... vs Manoj Kumar
2013 Latest Caselaw 6641 ALL

Citation : 2013 Latest Caselaw 6641 ALL
Judgement Date : 28 October, 2013

Allahabad High Court
Union Of India Thru Secy. Ministry ... vs Manoj Kumar on 28 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 73821 of 2011
 

 
Petitioner :- Union Of India Thru Secy. Ministry Of Textile & Others
 
Respondent :- Manoj Kumar
 
Counsel for Petitioner :- Ram Dular
 
Counsel for Respondent :- O.P.Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

On the request of learned counsel for the petitioner, the case is passed over to enable him to file rejoinder affidavit.

List in week commencing 11.11.2013. Till the next date of listing, interim order shall continue.

Order Date :- 28.10.2013

OP

 

 

 
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