Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sumit Kumar Singh vs State Of U.P.
2013 Latest Caselaw 6638 ALL

Citation : 2013 Latest Caselaw 6638 ALL
Judgement Date : 28 October, 2013

Allahabad High Court
Sumit Kumar Singh vs State Of U.P. on 28 October, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 499 of 2012
 

 
Applicant :- Sumit Kumar Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satish Kumar Singh
 
Counsel for Opposite Party :- 2011/ Advocate,A.C. Nigam,A.G.A.
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

List this matter tomorrow i.e. 29.10.2013 for further hearing.

Order Date :- 28.10.2013

Monika

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter