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B.J. Singh vs State Of U.P. And 2 Others
2013 Latest Caselaw 6637 ALL

Citation : 2013 Latest Caselaw 6637 ALL
Judgement Date : 28 October, 2013

Allahabad High Court
B.J. Singh vs State Of U.P. And 2 Others on 28 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 58491 of 2013
 

 
Petitioner :- B.J. Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Chandan Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Correction Application.

In the order dated 24.10.2013, in place of "2012-13", "2013-14" and in place of "Aligarh", "Agra" be read.

The application is allowed.

Order Date :- 28.10.2013

OP

 

 

 
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