Anand Giri vs State Of U.P. And Others
2013 Latest Caselaw 6622 ALL

Citation : 2013 Latest Caselaw 6622 ALL
Judgement Date : 25 October, 2013

Allahabad High Court

Anand Giri vs State Of U.P. And Others on 25 October, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3424 of 2012
 

 
Petitioner :- Anand Giri
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- A.K. Dixit,S.N. Thakur
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

List next, when I (Arun Tandon, J) sit with V.P. Pathak, J.

Order Date :- 25.10.2013

Priyanka

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