Citation : 2013 Latest Caselaw 6621 ALL
Judgement Date : 25 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10356 of 2012 Applicant :- Ajai Opposite Party :- State Of U.P. Counsel for Applicant :- Deepanshu Singh,Abhishek Shukla,Nirbhai Narain Pandey,Somendra Singh,Sudgarshan Singh Counsel for Opposite Party :- Govt. Advocate,A.C.Nigam Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant is present.
List again in the next cause list.
Order Date :- 25.10.2013
Monika
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