Iqbal vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 6619 ALL

Citation : 2013 Latest Caselaw 6619 ALL
Judgement Date : 25 October, 2013

Allahabad High Court

Iqbal vs State Of U.P. Thru Secy. And Others on 25 October, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 9333 of 2013
 

 
Petitioner :- Iqbal
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Gyanendra Pratap Sharma
 
Counsel for Respondent :- C.S.C.,Neeraj Dube
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Neeraj Dube, counsel for the respondents.

List on 11 November, 2013 peremptorily, at the top of the cause list along with all connected matters.

Interim order to continue till then.

Order Date :- 25.10.2013

Priyanka

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