Smt. Vipina And Another vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 6616 ALL

Citation : 2013 Latest Caselaw 6616 ALL
Judgement Date : 25 October, 2013

Allahabad High Court

Smt. Vipina And Another vs State Of U.P. Thru Secy. And 3 ... on 25 October, 2013

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 58509 of 2013
 

 
Petitioner :- Smt. Vipina And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Naresh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

Supplementary affidavit filed by the petitioner no.1 today, is taken on record.

Learned Standing Counsel is directed to seek instructions with regard to the documents filed as Annexure-1 to the writ petition, which is claimed to be the family register of petitioner no.1.

Put up on 30.10.2013, as fresh.

Order Date :- 25.10.2013

N Tiwari

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