Citation : 2013 Latest Caselaw 6612 ALL
Judgement Date : 25 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 49771 of 2013 Petitioner :- Anurag Vishnoi Respondent :- State Of U.P.& 2 Ors. Counsel for Petitioner :- Pankaj Kumar Ojha,Shailendra Counsel for Respondent :- C.S.C.,A.K.Sinha,Sunil Kumar Hon'ble Sudhir Agarwal,J.
Disposed of.
For details see my judgment of date passed on separate sheets of paper in Writ-A No.65848 of 2010, Shri Prakash Srivastava and others Vs. State of U.P. and another.
Order Date :- 25.10.2013
Akn
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