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Ranvijay vs State Of U.P.
2013 Latest Caselaw 6611 ALL

Citation : 2013 Latest Caselaw 6611 ALL
Judgement Date : 25 October, 2013

Allahabad High Court
Ranvijay vs State Of U.P. on 25 October, 2013
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31592 of 2013
 

 
Applicant :- Ranvijay
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ambrish Kumar,Himanshu
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

It is a case of gang rape.

List after six weeks.

Order Date :- 25.10.2013

NS

 

 

 
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