Narendra Kumar Srivastava vs State Of U.P. & Anr.
2013 Latest Caselaw 6608 ALL

Citation : 2013 Latest Caselaw 6608 ALL
Judgement Date : 25 October, 2013

Allahabad High Court

Narendra Kumar Srivastava vs State Of U.P. & Anr. on 25 October, 2013

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 48840 of 2013
 

 
Petitioner :- Narendra Kumar Srivastava
 
Respondent :- State Of U.P. & Anr.
 
Counsel for Petitioner :- Gulab Chandra,Vinod Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,V.P. Mathur
 

 
Hon'ble Sudhir Agarwal,J.

Disposed of.

For details see my judgment of date passed on separate sheets of paper in Writ-A No.65848 of 2010, Shri Prakash Srivastava and others Vs. State of U.P. and another.

Order Date :- 25.10.2013

Akn

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