Sumit Kumar Singh vs State Of U.P.
2013 Latest Caselaw 6607 ALL

Citation : 2013 Latest Caselaw 6607 ALL
Judgement Date : 25 October, 2013

Allahabad High Court

Sumit Kumar Singh vs State Of U.P. on 25 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 499 of 2012
 

 
Applicant :- Sumit Kumar Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satish Kumar Singh
 
Counsel for Opposite Party :- 2011/ Advocate,A.C. Nigam,A.G.A.
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the parties are present.

Learned A.G.A. is present.

List this matter for further hearing on 28.10.2013.

Order Date :- 25.10.2013

Monika

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