Kalu Ram Tripathi vs State Of U.P. And Others
2013 Latest Caselaw 6606 ALL

Citation : 2013 Latest Caselaw 6606 ALL
Judgement Date : 25 October, 2013

Allahabad High Court

Kalu Ram Tripathi vs State Of U.P. And Others on 25 October, 2013

Bench: Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 32871 of 2006
 

 
Petitioner :- Kalu Ram Tripathi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- M.C. Chaturvedi,Dwivedi S.C.,Vikash Tiwari
 
Counsel for Respondent :- C.S.C.,Jagriti Singh,Jai Prakash Tripathi,P.N. Ojha,V.C. Mishra
 

 
Hon'ble Rakesh Srivastava,J.

Heard Sri M.C. Chaturvedi, learned Counsel for the petitioner. Learned Standing Counsel for the State as well as Sri Ashok Khare, learned Senior Counsel assisted by Sri Jai Prakash Tripathi and Sri P.N. Ojha, learned Counsels for the respondent no. 7 and Sri Nand Kishore Singh, learned Counsel for the respondent no. 5.

Judgment reserved.

Order Date :- 25.10.2013

I.A.Siddiqui

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