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Ramesh Chandra & Others vs Uttar Pradesh Public Service ...
2013 Latest Caselaw 6604 ALL

Citation : 2013 Latest Caselaw 6604 ALL
Judgement Date : 25 October, 2013

Allahabad High Court
Ramesh Chandra & Others vs Uttar Pradesh Public Service ... on 25 October, 2013
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 57361 of 2010
 

 
Petitioner :- Ramesh Chandra & Others
 
Respondent :- Uttar Pradesh Public Service Commission, Alld & Another
 
Counsel for Petitioner :- Abdul Majeed,S.R.Tripathi,V.P.Mishra
 
Counsel for Respondent :- C.S.C.,Gautam Baghel
 

 
Hon'ble Sudhir Agarwal,J.

Disposed of.

    For details see my judgment of date passed on separate sheets ofl paper in Writ-A No.65848 of 2010, Shri Prakash Srivastava and others Vs. State of U.P. and another.

Order Date :- 25.10.2013

Akn

 

 

 
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