Suneel Kumar Rai And Others vs State Of U.P. And Another
2013 Latest Caselaw 6603 ALL

Citation : 2013 Latest Caselaw 6603 ALL
Judgement Date : 25 October, 2013

Allahabad High Court

Suneel Kumar Rai And Others vs State Of U.P. And Another on 25 October, 2013

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 68475 of 2010
 

 
Petitioner :- Suneel Kumar Rai And Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- R. K. Singh,Ramesh Rai,S.K.Singh
 
Counsel for Respondent :- C. S. C.,Pushpendra Singh
 

 
Hon'ble Sudhir Agarwal,J.

Disposed of.

For details see my judgment of date passed on separate sheets of paper in Writ-A No.65848 of 2010, Shri Prakash Srivastava and others Vs. State of U.P. and another.

Order Date :- 25.10.2013

Akn

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