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Dr. Sushil Kumar vs Vice Chancellor,Chaudhary ...
2013 Latest Caselaw 6588 ALL

Citation : 2013 Latest Caselaw 6588 ALL
Judgement Date : 24 October, 2013

Allahabad High Court
Dr. Sushil Kumar vs Vice Chancellor,Chaudhary ... on 24 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 58244 of 2013
 

 
Petitioner :- Dr. Sushil Kumar
 
Respondent :- Vice Chancellor,Chaudhary Charan Singh University & 4 Ors.
 
Counsel for Petitioner :- Seemant Singh,G.K.Singh
 
Counsel for Respondent :- C.S.C.,Anurag Khanna
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Anand Kumar, Advocate, appears on behalf of respondent no. 5. On his request, put up on Monday (28.10.2013) as fresh.

Till Monday (28.10.2013) there shall be status-quo.

Order Date :- 24.10.2013

OP

 

 

 
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