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Smt. Punita Pandey vs Ravindra Kumar Pandey And Another
2013 Latest Caselaw 6584 ALL

Citation : 2013 Latest Caselaw 6584 ALL
Judgement Date : 24 October, 2013

Allahabad High Court
Smt. Punita Pandey vs Ravindra Kumar Pandey And Another on 24 October, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 5117 of 2009
 

 
Revisionist :- Smt. Punita Pandey
 
Opposite Party :- Ravindra Kumar Pandey And Another
 
Counsel for Revisionist :- Kirtikar Pande,Raj Kumar Tiwari
 
Counsel for Opposite Party :- I.K.Upadhayay
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the parties are present.

As prayed by learned counsel for the revisionist, list this matter in the next cause list.

Learned counsel for the revisionist to positively argue the matter on the next date fixed.

Order Date :- 24.10.2013

Monika

 

 

 
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