Ambuja Cement Ltd. vs State Of U.P. And Another
2013 Latest Caselaw 6583 ALL

Citation : 2013 Latest Caselaw 6583 ALL
Judgement Date : 24 October, 2013

Allahabad High Court

Ambuja Cement Ltd. vs State Of U.P. And Another on 24 October, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 58386 of 2013
 

 
Petitioner :- Ambuja Cement Ltd.
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Nagesh,Shashi Nandan,Vikash Bhatnagar
 
Counsel for Respondent :- C.S.C.,Sandeep Kumar Srivastava
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 24.10.2013

Priyanka

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