Dr. Subodh vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6580 ALL

Citation : 2013 Latest Caselaw 6580 ALL
Judgement Date : 24 October, 2013

Allahabad High Court

Dr. Subodh vs State Of U.P.& 2 Ors. on 24 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 55120 of 2013
 

 
Petitioner :- Dr. Subodh
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Satya Veer Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri A.K. Roy, learned Standing Counsel, states that he has received instruction and requested that the matter may be taken up on Monday (28.10.2013).

Put up on Monday (28.10.2013) as fresh.

Order Date :- 24.10.2013

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