M/S United Automobiles vs Hindustan Petroleum Corporation ...
2013 Latest Caselaw 6579 ALL

Citation : 2013 Latest Caselaw 6579 ALL
Judgement Date : 24 October, 2013

Allahabad High Court

M/S United Automobiles vs Hindustan Petroleum Corporation ... on 24 October, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 58320 of 2013
 

 
Petitioner :- M/S United Automobiles
 
Respondent :- Hindustan Petroleum Corporation Ltd. And 6 Others
 
Counsel for Petitioner :- Vivek Saran
 
Counsel for Respondent :- Vikas Budhwar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Put up as fresh before another Bench of which one of us (Arun Tandon, J.) is not a member after obtaining nomination from Hon'ble The Acting Chief Justice

Order Date :- 24.10.2013

Priyanka

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