Dr. Sahadeb Mandal vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 6577 ALL

Citation : 2013 Latest Caselaw 6577 ALL
Judgement Date : 24 October, 2013

Allahabad High Court

Dr. Sahadeb Mandal vs State Of U.P.& 3 Ors. on 24 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 58253 of 2013
 

 
Petitioner :- Dr. Sahadeb Mandal
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- R.S.Ram
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari,R.K.Tripathi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel appears on behalf of respondent no. 1, Sri Ramesh Upadhya, Advocate, appears on behalf of respondent nos. 2 and 3 and Sri Neeraj Tiwari, Advocate, appears on behalf of respondent no. 4. All the respondents may file counter affidavit within a period of three weeks. Rejoinder affidavit may be filed within two weeks.

List in week commencing 16.12.2013.

Order Date :- 24.10.2013

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