Citation : 2013 Latest Caselaw 6573 ALL
Judgement Date : 24 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 52242 of 2013 Petitioner :- Dr. Harendra Kumar And 2 Ors. Respondent :- State Of U.P.& 4 Ors. Counsel for Petitioner :- Faizan Ahmad,S.F.A.Naqvi Counsel for Respondent :- C.S.C.,Anurag Khanna Hon'ble Rajes Kumar,J.
Hon'ble Mahesh Chandra Tripathi,J.
Counter affidavit filed today on behalf of respondent nos. 2 to 5. The same may be placed on record.
On the request of learned counsel for the petitioner put up on Tuesday (29.10.2013) as fresh.
Order Date :- 24.10.2013
OP
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