Ram Prasad vs Zonal Manager, Life Insurance ...
2013 Latest Caselaw 6569 ALL

Citation : 2013 Latest Caselaw 6569 ALL
Judgement Date : 24 October, 2013

Allahabad High Court

Ram Prasad vs Zonal Manager, Life Insurance ... on 24 October, 2013

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - C No. - 28450 of 2006
 

 
Petitioner :- Ram Prasad
 
Respondent :- Zonal Manager, Life Insurance Corporation Of India Kanpur
 
Counsel for Petitioner :- Madhur Prakash
 
Counsel for Respondent :- R.C. Shukla
 

 
Hon'ble Manoj Misra,J.

On the request of learned counsel for the petitioner, the case is passed over for the day.

Order Date :- 24.10.2013.

Rks.

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