Dr. Umesh Chandra Pandey vs State Of U.P. And 3 Others
2013 Latest Caselaw 6568 ALL

Citation : 2013 Latest Caselaw 6568 ALL
Judgement Date : 24 October, 2013

Allahabad High Court

Dr. Umesh Chandra Pandey vs State Of U.P. And 3 Others on 24 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 57390 of 2013
 

 
Petitioner :- Dr. Umesh Chandra Pandey
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Uma Nath Pandey,Pradeep Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Smt. Kamla Singh, learned Standing Counsel, states that she has received instruction . Let the learned Standing Counsel file counter affidavit by Tuesday (29.10.2013) of a person not below the rank of Joint Secretary from whom it is said to have received instruction.

Put up on Tuesday (29.10.2013) as fresh.

Order Date :- 24.10.2013

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