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C/M Sarvodaya Kanya Inter College ... vs State Of U.P. Thru' Its Addl. ...
2013 Latest Caselaw 6562 ALL

Citation : 2013 Latest Caselaw 6562 ALL
Judgement Date : 23 October, 2013

Allahabad High Court
C/M Sarvodaya Kanya Inter College ... vs State Of U.P. Thru' Its Addl. ... on 23 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 53900 of 2002
 

 
Petitioner :- C/M Sarvodaya Kanya Inter College Thru' Its Manager
 
Respondent :- State Of U.P. Thru' Its Addl. Secretary & Others
 
Counsel for Petitioner :- Awadh Narain Rai,K.N.Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner states that he has filed rejoinder affidavit in the registry on 11.10.2013. The same is not on record.  Registry is directed to trace out the same and place it on record.

Order Date :- 23.10.2013

Priyanka

 

 

 
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