Narendra Singh vs State Of U.P. & Others
2013 Latest Caselaw 6560 ALL

Citation : 2013 Latest Caselaw 6560 ALL
Judgement Date : 23 October, 2013

Allahabad High Court

Narendra Singh vs State Of U.P. & Others on 23 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 39631 of 2001
 

 
Petitioner :- Narendra Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.K. Goyal,Ritesh Upadhyay
 
Counsel for Respondent :- C.S.C.,R.M.Saggi,Siddhartha Verma
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Ritesh Upadhyay, learned counsel for the petitioner.

Order Date :- 23.10.2013

Priyanka

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