Citation : 2013 Latest Caselaw 6559 ALL
Judgement Date : 23 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 24 Case :- WRIT - A No. - 34085 of 2001 Petitioner :- Awadh Ram Respondent :- State Of U.P. & Others Counsel for Petitioner :- Mool Behari Saxena Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Passed over on the illness slip of Sri Santosh Kumar, learned counsel for the petitioner.
Order Date :- 23.10.2013
Priyanka
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