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Smt. Asha Rani vs The State Of Uttar Pradesh Thru' ...
2013 Latest Caselaw 6558 ALL

Citation : 2013 Latest Caselaw 6558 ALL
Judgement Date : 23 October, 2013

Allahabad High Court
Smt. Asha Rani vs The State Of Uttar Pradesh Thru' ... on 23 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 20365 of 2003
 

 
Petitioner :- Smt. Asha Rani
 
Respondent :- The State Of Uttar Pradesh Thru' The District Magistrar &Ors
 
Counsel for Petitioner :- P.K. Dwivedi,A.K.Singh
 
Counsel for Respondent :- C.S.C.,J.A.Azmi
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on a prayer made on behalf of the learned counsel for the respondents.

Order Date :- 23.10.2013

Priyanka

 

 

 
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