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Raj Kumar Gupta vs Pramukh Sachiv, Panchayati Raj, ...
2013 Latest Caselaw 6557 ALL

Citation : 2013 Latest Caselaw 6557 ALL
Judgement Date : 23 October, 2013

Allahabad High Court
Raj Kumar Gupta vs Pramukh Sachiv, Panchayati Raj, ... on 23 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 16414 of 2003
 

 
Petitioner :- Raj Kumar Gupta
 
Respondent :- Pramukh Sachiv, Panchayati Raj, Anubhag-2, Govt. Of U.P.
 
Counsel for Petitioner :- H.P. Mishra,J.N.Tripathi
 
Counsel for Respondent :- C.S.C.,Ravi Prakash Srivastava,Satendra Sharma,Shailendra Sharma,V. Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned Standing Counsel is granted three weeks and no more time to file supplementary counter affidavit.

Order Date :- 23.10.2013

Priyanka

 

 

 
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