Umesh Kumar Gupta vs Director,Institute Of Banking ...
2013 Latest Caselaw 6556 ALL

Citation : 2013 Latest Caselaw 6556 ALL
Judgement Date : 23 October, 2013

Allahabad High Court

Umesh Kumar Gupta vs Director,Institute Of Banking ... on 23 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 57983 of 2013
 

 
Petitioner :- Umesh Kumar Gupta
 
Respondent :- Director,Institute Of Banking Personnel Selection & 3 Ors.
 
Counsel for Petitioner :- S.N.Verma
 
Counsel for Respondent :- Sanjeev Singh,Siddharth
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Siddharth, Advocate, appears on behalf of respondent no. 4 and Sri Sanjeev Singh, Advocate, appears on behalf of respondent no. 2.

Issue notice to respondent nos. 1 and 3. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks.

List in week commencing 9.12.2013.

Order Date :- 23.10.2013

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