Siyarampal vs B.S.A.A Mahoba & Another
2013 Latest Caselaw 6554 ALL

Citation : 2013 Latest Caselaw 6554 ALL
Judgement Date : 23 October, 2013

Allahabad High Court

Siyarampal vs B.S.A.A Mahoba & Another on 23 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 20327 of 2001
 

 
Petitioner :- Siyarampal
 
Respondent :- B.S.A.A Mahoba & Another
 
Counsel for Petitioner :- Pankaj Srivastava,Jitendra Kumar Yadav
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Jitendra Kumar Yadav, learned counsel for the petitioner.

Order Date :- 23.10.2013

Priyanka

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