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Constable No. 90001113 ... vs Govt. Of India, Ministry Of Home ...
2013 Latest Caselaw 6552 ALL

Citation : 2013 Latest Caselaw 6552 ALL
Judgement Date : 23 October, 2013

Allahabad High Court
Constable No. 90001113 ... vs Govt. Of India, Ministry Of Home ... on 23 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 10842 of 2003
 

 
Petitioner :- Constable No. 90001113 B.S.F.,Lal Bahadur
 
Respondent :- Govt. Of India, Ministry Of Home Affairs, Secretary & Ors.
 
Counsel for Petitioner :- Indra Sen Singh,I.S. Singh Vatsa
 
Counsel for Respondent :- S.S.C.,A.N.Roy
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the respondents prays for and is granted four weeks and no more time to file reply of supplementary rejoinder affidavit filed by the petitioner.

List thereafter.

Order Date :- 23.10.2013

Priyanka

 

 

 
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