Ram Kripal Yadav vs State Of U.P. & Others
2013 Latest Caselaw 6551 ALL

Citation : 2013 Latest Caselaw 6551 ALL
Judgement Date : 23 October, 2013

Allahabad High Court

Ram Kripal Yadav vs State Of U.P. & Others on 23 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 52439 of 2002
 

 
Petitioner :- Ram Kripal Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Jai Singh,B.N. Singh
 
Counsel for Respondent :- C.S.C,H.R. Misra,K.N.Mishra,Nripendra Mishra,S.K.Rai
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner states that supplementary rejoinder affidavit is under preparation.

List in the next cause list.

Order Date :- 23.10.2013

Priyanka

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