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Dr. Bal Krishna Tripathi vs State Of U.P. Thru' Principal ...
2013 Latest Caselaw 6550 ALL

Citation : 2013 Latest Caselaw 6550 ALL
Judgement Date : 23 October, 2013

Allahabad High Court
Dr. Bal Krishna Tripathi vs State Of U.P. Thru' Principal ... on 23 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 33209 of 2002
 

 
Petitioner :- Dr. Bal Krishna Tripathi
 
Respondent :- State Of U.P. Thru' Principal Secy. Medical Education & Ors.
 
Counsel for Petitioner :- N.K. Pandey ?,Sudha Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

On the request made on behalf of Sri N.K. Pandey.

The case is passed over for the day.

Order Date :- 23.10.2013

Priyanka

 

 

 
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