Ramesh Kumar Shukla vs Regional Joint Director Of ...
2013 Latest Caselaw 6549 ALL

Citation : 2013 Latest Caselaw 6549 ALL
Judgement Date : 23 October, 2013

Allahabad High Court

Ramesh Kumar Shukla vs Regional Joint Director Of ... on 23 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 10833 of 2001
 

 
Petitioner :- Ramesh Kumar Shukla
 
Respondent :- Regional Joint Director Of Edcuation And Others.
 
Counsel for Petitioner :- Vinod Kumar Singh,R.N. Tripathi,Triloki Nath Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slips of Sri R.N. Tripathi and Sri Triloki Nath Tiwari, learned counsel for the petitioner.

Order Date :- 23.10.2013

Priyanka

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