Citation : 2013 Latest Caselaw 6548 ALL
Judgement Date : 23 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11657 of 2012 Applicant :- Ajay Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Ashish Kumar Srivastav Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record.
List this matter in the next cause list.
The bail application is pending since 2012. Learned counsel for the applicant to positively argue the matter on the next date fixed.
Order Date :- 23.10.2013
Monika
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!