Jameel Ahmad Ansari vs Regional Asstt. Director Of ...
2013 Latest Caselaw 6546 ALL

Citation : 2013 Latest Caselaw 6546 ALL
Judgement Date : 23 October, 2013

Allahabad High Court

Jameel Ahmad Ansari vs Regional Asstt. Director Of ... on 23 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 19236 of 2001
 

 
Petitioner :- Jameel Ahmad Ansari
 
Respondent :- Regional Asstt. Director Of Education (Basic) & Others
 
Counsel for Petitioner :- M.A. Khan
 
Counsel for Respondent :- C.S.C.,Anil Bhushan,R.S.Prasad
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted three weeks and no more time to file rejoinder affidavit.

Order Date :- 23.10.2013

Priyanka

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