M/S Shivam Builders vs State Of U.P. And 5 Others
2013 Latest Caselaw 6545 ALL

Citation : 2013 Latest Caselaw 6545 ALL
Judgement Date : 23 October, 2013

Allahabad High Court

M/S Shivam Builders vs State Of U.P. And 5 Others on 23 October, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 56557 of 2013
 

 
Petitioner :- M/S Shivam Builders
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Someshwari Prasad
 
Counsel for Respondent :- C.S.C.,Vivek Varma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 23.10.2013

Priyanka

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