Ram Achal vs State Of U.P. And Others
2013 Latest Caselaw 6513 ALL

Citation : 2013 Latest Caselaw 6513 ALL
Judgement Date : 21 October, 2013

Allahabad High Court

Ram Achal vs State Of U.P. And Others on 21 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 61524 of 2012
 

 
Petitioner :- Ram Achal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- L.C.Srivastava,Neeraj Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

On the request of Sri Shashi Nandan, Senior Advocate, the case is passed over.

Order Date :- 21.10.2013

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