Dr. Kunwar Narain Sharma vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6512 ALL

Citation : 2013 Latest Caselaw 6512 ALL
Judgement Date : 21 October, 2013

Allahabad High Court

Dr. Kunwar Narain Sharma vs State Of U.P.& 2 Ors. on 21 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 21727 of 2013
 

 
Petitioner :- Dr. Kunwar Narain Sharma
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Pradeep Kumar,Uma Nath Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

List in week commencing 25.11.2013. It is expected that the office may place the amendment application on record.

Order Date :- 21.10.2013

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