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Hanuman Singh Gangwar vs The State Of U.P. Thru Secy. And ...
2013 Latest Caselaw 6511 ALL

Citation : 2013 Latest Caselaw 6511 ALL
Judgement Date : 21 October, 2013

Allahabad High Court
Hanuman Singh Gangwar vs The State Of U.P. Thru Secy. And ... on 21 October, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 54084 of 2012
 

 
Petitioner :- Hanuman Singh Gangwar
 
Respondent :- The State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- J.K. Mishra
 
Counsel for Respondent :- C.S.C.,S.K. Verma
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list as Sri S.K. Verma, learned counsel for the respondents has sent an illness slip.

Order Date :- 21.10.2013

SK

 

 

 
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