Km. Prerana Shukla vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 6509 ALL

Citation : 2013 Latest Caselaw 6509 ALL
Judgement Date : 21 October, 2013

Allahabad High Court

Km. Prerana Shukla vs State Of U.P. Thru Secy. And 3 ... on 21 October, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 55012 of 2013
 

 
Petitioner :- Km. Prerana Shukla
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Arvind Kumar Shukla
 
Counsel for Respondent :- C.S.C.,B.D. Pandey
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list as Sri B.D. Pandey, learned counsel for the respondents has sent an illness slip.

Order Date :- 21.10.2013

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