Afsar Ali And 3 Ors. vs State Of U.P.& 7 Ors.
2013 Latest Caselaw 6503 ALL

Citation : 2013 Latest Caselaw 6503 ALL
Judgement Date : 21 October, 2013

Allahabad High Court

Afsar Ali And 3 Ors. vs State Of U.P.& 7 Ors. on 21 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 39056 of 2013
 

 
Petitioner :- Afsar Ali And 3 Ors.
 
Respondent :- State Of U.P.& 7 Ors.
 
Counsel for Petitioner :- Ali Hasan,Ishtiyaq Ali
 
Counsel for Respondent :- C.S.C.,Suresh Chandra Dwivedi,V.P.Mathur
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit.

List in week commencing 18.11.2013. Till the next date of listing, interim order shall continue.

Order Date :- 21.10.2013

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