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Ram Dhari vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6499 ALL

Citation : 2013 Latest Caselaw 6499 ALL
Judgement Date : 11 October, 2013

Allahabad High Court
Ram Dhari vs State Of U.P.& 2 Ors. on 11 October, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 23821 of 2013
 

 
Petitioner :- Ram Dhari
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Pradeep Kumar,B.P. Srivastava,Praveen Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

On the request of learned Standing Counsel, the case is passed over.

List after two weeks. Till the next date of listing, interim order shall continue.

Order Date :- 11.10.2013

OP

 

 

 
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