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Ganesh Singh vs State Of U.P. & Others
2013 Latest Caselaw 6497 ALL

Citation : 2013 Latest Caselaw 6497 ALL
Judgement Date : 11 October, 2013

Allahabad High Court
Ganesh Singh vs State Of U.P. & Others on 11 October, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 57469 of 2008
 

 
Petitioner :- Ganesh Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.P. Pandey,D.P. Shukla
 
Counsel for Respondent :- C.S.C.,A.K.S.Parihar,Ajai Bhanot,J.N.Maurya,P.R. Singh,R.K. Tripathi,V.K. Singh
 

 
Hon'ble Rajes Kumar,J.

This case was nominated to me when I was sitting singly. Since, I am sitting in a Division Bench, therefore, the case is released.

Let the file be placed before Hon'ble the Chief Justice/Hon'ble Senior Judge for obtaining fresh nomination.

Order Date :- 11.10.2013

OP

 

 

 
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