Ashish Kumar vs The State Of U.P And Anr.
2013 Latest Caselaw 6494 ALL

Citation : 2013 Latest Caselaw 6494 ALL
Judgement Date : 11 October, 2013

Allahabad High Court

Ashish Kumar vs The State Of U.P And Anr. on 11 October, 2013

Bench: Sudhir Kumar Saxena




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- U/S 482/378/407 No. - 5078 of 2013
 
Applicant :- Ashish Kumar
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Shikha Sinha,Sameel Ahmad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Kumar Saxena,J.

Heard learned counsel for the petitioner and the learned Additional Government Advocate.

Admit.

Issue notice to opposite party no.2, returnable at an early date.

List after service.

Till next date of listing, operation of impugned order dated 19.09.2013 passed by the District & Sessions Judge, Gonda in Criminal Revision No. 363 of 2013 as well as order dated 01.03.2013 passed by the Chief Judicial Magistrate Gonda in Complaint Case No. 03 of 2013 shall remain stayed.

Order Date :- 11.10.2013

Chauhan/-

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