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Smt. Arati Dixit vs Judge Principal, Family Court And ...
2013 Latest Caselaw 6493 ALL

Citation : 2013 Latest Caselaw 6493 ALL
Judgement Date : 11 October, 2013

Allahabad High Court
Smt. Arati Dixit vs Judge Principal, Family Court And ... on 11 October, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 87 of 2013
 

 
Applicant :- Smt. Arati Dixit
 
Opposite Party :- Judge Principal, Family Court And Another
 
Counsel for Applicant :- Km. Misra
 

 
Hon'ble Rajes Kumar,J.

Since I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench, if possible, in the next cause list. Till then, interim order shall continue.

Order Date :- 11.10.2013

OP

 

 

 
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