Raj Kumar Jagga vs Punit Kukreja
2013 Latest Caselaw 6492 ALL

Citation : 2013 Latest Caselaw 6492 ALL
Judgement Date : 11 October, 2013

Allahabad High Court

Raj Kumar Jagga vs Punit Kukreja on 11 October, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3317 of 2012
 

 
Appellant :- Raj Kumar Jagga
 
Respondent :- Punit Kukreja
 
Counsel for Appellant :- G.D. Mishra,A.K.S. Bais
 
Counsel for Respondent :- S.W.Ali
 

 
Hon'ble Rajes Kumar,J.

Sri Punit Kukreja and Sri Raj Kumar Jagga appeared in person. With the consent of both the parties, list on 29.11.2013 in Chamber. Till the next date of listing, interim order shall continue.

Order Date :- 11.10.2013

Download the LatestLaws.com Mobile App