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Anand Kumar Patel vs State Of U.P.And Others
2013 Latest Caselaw 6486 ALL

Citation : 2013 Latest Caselaw 6486 ALL
Judgement Date : 11 October, 2013

Allahabad High Court
Anand Kumar Patel vs State Of U.P.And Others on 11 October, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 46561 of 2012
 

 
Petitioner :- Anand Kumar Patel
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- K.M.Tripathi
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks further time to file affidavit of the Principal Secretary, Rural Development in compliance of the directions given by this Court vide order dated 18.10.2012 and 6.9.2013.

List after four weeks.

Order Date :- 11.10.2013

OP

 

 

 
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