Ajay Kumar Gupta vs State Of U.P.
2013 Latest Caselaw 6482 ALL

Citation : 2013 Latest Caselaw 6482 ALL
Judgement Date : 11 October, 2013

Allahabad High Court

Ajay Kumar Gupta vs State Of U.P. on 11 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7289 of 2013
 

 
Applicant :- Ajay Kumar Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- O.P.Rai
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

This is the second bail application.

Learned counsel for the applicant to file supplementary affidavit annexing the rejection order passed in the first bail application.

List this matter on 28.10.2013.

Order Date :- 11.10.2013

Monika

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