Ram Darash vs State Of U.P.
2013 Latest Caselaw 6480 ALL

Citation : 2013 Latest Caselaw 6480 ALL
Judgement Date : 11 October, 2013

Allahabad High Court

Ram Darash vs State Of U.P. on 11 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28420 of 2010
 

 
Applicant :- Ram Darash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajit Kumar Singh,Pradeep Kumar Vi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record. Already on two occasion, the case has been passed over on the mention slip of the learned counsel for the accused applicant.

List this matter peremptorily in the next cause list.

The bail application is pending since 2010. Learned counsel for the applicant to positively argue the matter on the next date fixed.

Order Date :- 11.10.2013

Monika

Download the LatestLaws.com Mobile App